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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2) in First Statutes of the Indian Institute of Petroleum and Energy, 2018

(2)The Director shall normally be a person who is an internationally or nationally acknowledged academic leader with experience in the field of petroleum and energy sector, who fulfils the academic and experience requirements as suitable to the post of Director at an Indian Institute of Technology, and has a demonstrated track record of being a visionary and an inspirational leader.