Section 19(2)(l) in The Indian Institutes of Information Technology (Public-Private Partnership) Act, 2017

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Union of India - Subsection

Section 19(2)(l) in The Indian Institutes of Information Technology (Public-Private Partnership) Act, 2017

(l)to take periodical review of the activities of the departments or centres and to take appropriate action including making of recommendations to the Board with a view to maintain and improve the standards of instructions, in the institutions; and

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Union of India - Subsection

Section 19(2)(l) in The Indian Institutes of Information Technology (Public-Private Partnership) Act, 2017