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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(3) in Chhattisgarh Private Placement Agencies (Regulation) Rules, 2014

(3)The Controlling Authority may review the continuation of license of such Private Placement Agency, which did not adhere to the conditions of ensuring the required training.