Calcutta High Court
Monindro Bhoosun Biswas vs Shosheebhoosun Biswas And Ors. on 9 August, 1880
Equivalent citations: (1880)ILR 5CAL866
JUDGMENT Wilson, J.
1. Refused to order the applicant to pay the costs of the commission, or to order her to pay the estimated costs into Court, and ordered the commission to issue. Costs to be costs in the cause.