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[Cites 1, Cited by 5]

Allahabad High Court

Pati Ram And Another vs State Of U.P. And Another on 22 November, 2019

Author: Sudhir Agarwal

Bench: Sudhir Agarwal





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- APPLICATION U/S 482 No. - 16940 of 2005
 

 
Applicant :- Pati Ram And Another
 
Opposite Party :- State of U.P. and Another
 
Counsel for Applicant :- S.P. Giri
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.
 

1. Called in revise. None appeared to press this application. However, learned AGA is present for State.

2. This is an application filed under Section 482 Cr.P.C. It is an old matter pending since 2005.

3. It appears that by efflux of time either cause of action is no more surviving or for any other reason matter has rendered infructuous and that is why none is present to press this application.

4. Dismissed accordingly.

Order Date :- 22.11.2019 Siddhant Sahu