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[Cites 0, Cited by 1] [Section 7] [Entire Act]

State of Uttarakhand - Subsection

Section 7(b) in Uttarakhand Annual Transfer for Public Servants Act, 2017

(b)The employees, who are working for less than 4 years at present place of posting in accessible area but during whole service period have served in accessible area for more than 10 years, shall also be compulsorily transferred from accessible area to remote area subject to availability of vacancies/posts in remote area as above: