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State of Bihar - Section

Section 11 in Bihar Country Liquor Bottling Rules, 2004

11.

The word "Manufactory" at the door of warehouse premises, and the word "Bottle Warehouse" at the door of the room where country liquor is stored in bottles shall be written in enamel paint in bold letters. As per rule, the issuance of bottled country liquor shall be made to other liquor warehouses from the Bottle warehouse and the issuance of liquor shall be made to the retail licensees after payment of the issuance price.The account of the same shall be kept in Form IIIA of these Rules.