Section 12(1)(c) in Tamil Nadu Value Added Tax Act, 2006

[Cites 0, Cited by 7] [Section 12(1)] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(1)(c) in Tamil Nadu Value Added Tax Act, 2006

(c)despatches or carries them to a place outside the State except as a direct result of sale or purchase in the course of inter-State trade or commerce or in the course of export out of the territory of India; or

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State of Tamilnadu - Subsection

Section 12(1)(c) in Tamil Nadu Value Added Tax Act, 2006