Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(2)(iv) in The Shri Jagannath Temple Rules, 1960

(iv)the District Magistrate and the Superintendent of Police, Puri, if such officers profess the Hindu religion, failing which two officers in active service specially appointed by Government in that behalf: