Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Haryana - Subsection

Section 75(3) in Haryana Municipal Corporation Election Rules, 1994

(3)The Divisional Commissioner shall record and sign the resolution in the Proceeding Book of the Corporation.