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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(c) in The M.P. Nagar Tatha Gram Nivesh Adhiniyam, 1973

(c)[x x x] [Omitted by M.P. Act No. 8 of 1996 (w.e.f. 17-4-1996).]