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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2)(d) in Rajasthan River Basin and Water Resources Planning Authority Regulations, 2015

(d)Proposal relating to regulations to be made by the Authority under Section 22 of the Act including any proposals for amendment of such regulations;