Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17A] [Entire Act] State of Jammu-Kashmir - Subsection Section 17A(b) in The Jammu and Kashmir Passengers Taxation Act, 1963 (b)fails to furnish any return as required by section 6 of the Act or fails to furnish it within the prescribed time; or
