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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2) in The Port Of New Mangalore (Harbour Craft) Rules, 1976

(2)For the purpose of the repairs referred to in sub-rule (1), the owner shall cause the harbour craft to be hauled up only to such place or places on the foreshore as the Deputy Conservator may from time to time direct.