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[Cites 0, Cited by 0] [Section 7(5)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(5)(iii) in The Land Ports Authority of India (Lost Property) Regulations, 2015

(iii)official documents including licences, passports and identity proofs shall, wherever practicable, be returned to the appropriate Government Department, local authority or other body or person responsible for issuing them or for controlling or dealing with them.