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[Cites 0, Cited by 0] [Section 15(15)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(15)(c) in Joint Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2019

(c)For the purpose of computation of tariff for Renewable Energy Projects in Mainland Areas, normative interest rate as mentioned in the Table below shall be considered.