Section 8 in Chhattisgarh Biological Diversity Rules, 2015
8. Appointment of the Ex-officio Members.
- Five Ex-officio members shall be appointed by the State Government in following manner.-(I)Three Ex-officio members shall be appointed from the following department/organizations, namely :-(a)Department of Agriculture, Chhattisgarh;(b)Department of Animal Husbandry, Chhattisgarh;(c)Department of Fisheries, Chhattisgarh;(d)Department of Horticulture, Chhattisgarh;(e)Council of Science and technology, Chhattisgarh;(f)Department of Culture and Tourism, Chhattisgarh;(g)Department of Environment, Chhattisgarh;(h)Department of Indian System of Medicines and Homeopathy;(i)Chhattisgarh State Medicinal Plant Board, Raipur;(j)Chhattisgarh State Forest Research and Training Institute, Raipur;(k)Department of Tribal Welfare, Chhattisgarh.(II)Head of the Department of Forest, Chhattisgarh dealing with the affairs of Biodiversity;(III)Member Secretary of the Board.
