Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10A(2)] [Section 10A] [Entire Act] Telecom Regulatory Authority Of India - Subsection Section 10A(2)(a) in Telecom Regulatory Authority of India (Officers and Staff Appointment) Regulation, 2001 (a)on recommendation of the Selection Committee and having regard to the suitability and the requirement of such person in the Authority; and