Supreme Court - Daily Orders
Solar Industries India Limited vs Kailash Chandra Nuwal on 23 April, 2025
Author: Sanjay Karol
Bench: Sanjay Karol
ITEM NO.18 COURT NO.7 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 182/2022
SOLAR INDUSTRIES INDIA LIMITED Appellant(s)
VERSUS
KAILASH CHANDRA NUWAL & ORS. Respondent(s)
IA No. 34707/2022 - APPLICATION FOR TAKING ON RECORD
IA No. 64402/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 51005/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 3384/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 2614/2022 - STAY APPLICATION
IA No. 34715/2022 - VACATING STAY
Date : 23-04-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE SANJAY KAROL
For Appellant(s) : Mr. Mukul Rohatgi, Sr. Adv.
Mr. Sajan Poovayya, Sr. Adv.
Mr. Snehasish Mukherjee, AOR
Ms. Raksha Aggarwal, Adv.
For Respondent(s) : Mr. Krishnan Venugopal, Sr. Adv.
Mr. Rahul Goel, Adv.
Ms. Anu Monga, Adv.
Mr. Sunil Jain, Adv.
Ms. Parul Shukla, AOR
Ms. Shubhangi Pandey, Adv.
Mr. Saday Mondol, Adv.
Mr. Jose Abraham, AOR
Mr. Krishnan Venugopal, Sr. Adv.
Mr. Rahul Goel, Adv.
Ms. Anu Monga, Adv.
Mr. Sunil Jain, Adv.
Signature Not Verified
Mr. Yash Agarwal, Adv.
Digitally signed by
NEETU SACHDEVA
Date: 2025.04.24
Mr. Shivendra Singh, AOR
16:44:02 IST
Reason: Mr. Avinash Mathews, Adv.
Ms. Prakriti Rastogi, Adv.
Ms. Nandini Kaushik, Adv.
Contd..
- 2 -
Mr. V.P. Singh, Adv.
Mr. Aditya Jalan, Adv.
Ms. Urvashi Misra, Adv.
Ms. Simran Bhat, Adv.
Mr. Arnab Ray, Adv.
Mr. Siddhant Buxy, AOR
UPON hearing the counsel the Court made the following
O R D E R
The pendency of this appeal and the interim order passed in this appeal on 10.01.2022 would not come in the way of the respondent no.1 seeking to contest in an election for Directorship of the Company provided he has the requisite qualification and votes.
Interim order to continue until further orders. List on 30.07.2025.
(NEETU SACHDEVA) (DIVYA BABBAR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)