Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

Bombay Presidency - Section

Section 11 in The Bombay Motor Vehicles (Taxation of Passengers) Rules, 1958

11. Use of stage carriage prohibited when returns not submitted.

- No stage carriage in respect of which any return other than a daily return has not been delivered within the period prescribed in rule 6 shall be used on any public road in the State for more than fifteen days after the expiry of the said period until the returns are submitted.