Delhi High Court - Orders
Manav Samaj Sudhar Suraksha Sanstha ... vs The Commissioner, Municipal ... on 16 May, 2023
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~42
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1497/2023 & CM APPL. 25400/2023
MANAV SAMAJ SUDHAR SURAKSHA SANSTHA (NGO)
THROUGH ITS EXECUTIVE MEMBER TAUQIR ALAM
..... Petitioner
Through: Appearance not given
versus
THE COMMISSIONER, MUNICIPAL COPORATION OF DELHI
AND ORS ...... Respondents
Through: Mr. Tushar Sannu, Standing Counsel
for MCD with Mr. Abhishek Gaind,
Advocates
Mr. Santosh Kumar Tripathi,
Standing Counsel for GNCTD with
Mr. Arun Panwar, Mr. Pradyuman,
Mr. Utkarsh Singh, Advocates
Ms. Prabhsahay Kaur, Standing
Counsel for the DDA with Mr. Bir
Inder Singh, Ms. Pragati Singh, Ms.
Bhavna Vijay, Advocates for R-2
Mr. Varun Tankha, Mr. Aman
Nandrajog, Mr. Raees Khan, Mr.
Vipul Tiwari, Advocates for R-6 to
R-8
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 16.05.2023
1. Learned Counsel for the DDA submits that he has filed the Status Report. However, the same is not on record. He is directed to ensure that the This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/09/2023 at 09:49:18 same is placed on record within a week's time.
2. It is stated that copy of the Status Report has not been furnished to the other side. Let a copy of the same be furnished to the learned Counsel for the Petitioner as well as to the learned Counsel for the Respondents.
3. Learned Counsel for the parties are granted four weeks' time to file response to the Status Report.
4. Learned Counsel for the Petitioner has filed CM APPL. 25400/2023. Let a copy of the same be furnished to all the parties.
5. List on 17.08.2023.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J MAY 16, 2023 hsk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/09/2023 at 09:49:18