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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(2) in The University Grants Commission (Regulation of Admission and Fees in Private Non-Aided Professional Institutions) Regulations, 1997

(2)While fixing the fees, every year, the Committees shall take into account the unspent balance, if any, in the maintenance and development accounts of the concerned professional institutions.