Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 15A in The Punjab Factory Rules, 1952 15A. Notice of change of Manager. - The notice of change of Manager required to be given under sub-section (4) of section 7 of the Act shall be in Form 2- A.
