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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(3)(e) in Telangana Urban Areas (Development) Act, 1975

(e)one officer, representing the [Greater Hyderabad Municipal Corporation] [Substituted by Act No.13 of 2008.] or the Municipal Administration Department of the Government, to be nominated by the Government;