Karnataka High Court
Sri. Wg.Cdr.K.Seshadri (Iaf Retd.) vs The Commissioner on 28 March, 2023
Author: Suraj Govindaraj
Bench: Suraj Govindaraj
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WP No. 43713 of 2016
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 28TH DAY OF MARCH, 2023
BEFORE
THE HON'BLE MR JUSTICE SURAJ GOVINDARAJ
WRIT PETITION NO. 43713 OF 2016 (LB-BMP)
BETWEEN:
SRI. WG.CDR.K.SESHADRI (IAF RETD.)
S/O. LATE V.R KRISHNAN,
AGED ABOUT 75 YEARS
R/AT # 2075,SOBHA PETUNIA,
VYALIKAVAL HBCS LAYOUT,
VERANNA PALYA,A C POST,
BANGALORE-560 045.
...PETITIONER
(BY SRI. JAI PRAKASH REDDY.M.,ADVOCATE)
AND:
1. THE COMMISSIONER
BRUHATH BENGALURU MAHANAGARA PALIKE,
BENGALURU-560 009.
Digitally signed 2. REVENUE INSPECTOR
by BBMP WARD OFFICE,
NARAYANAPPA
LAKSHMAMMA BYATARAYANAPUR RANGE OFFICE,
Location: HIGH BRUHATH BENGALURU MAHANAGARA PALIKE,
COURT OF BENGALURU-560 092
KARNATAKA
...RESPONDENTS
(BY SRI.KARTHIKEYAN B.S, ADVOCATE)
THIS WP FILED PRAYING TO QUASH THE ENDORSEMENT
DTD.4.6.2016 VIDE ANNEX-Q ISSUED BY R-2. DIRECT THE R-1 & 2
TO ISSUE 'A' KATHA IN FAVOR OF THE PETITIONER AS PER THE
REQUISITION DTD.4.6.2016 VIDE ANNEX-P.
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WP No. 43713 of 2016
THIS PETITION, COMING ON FOR PRELIMINARY HEARING,
THIS DAY, THE COURT MADE THE FOLLOWING:
ORDER
Despite the order dated 07.03.2023, none appear for the petitioner today also. It appears that the petitioner is not interested in prosecuting the matter. Hence, the petition is dismissed for non-prosecution.
Sd/-
JUDGE PK List No.: 1 Sl No.: 67