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Karnataka High Court

Sri. Wg.Cdr.K.Seshadri (Iaf Retd.) vs The Commissioner on 28 March, 2023

Author: Suraj Govindaraj

Bench: Suraj Govindaraj

                                               -1-
                                                        WP No. 43713 of 2016




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                           DATED THIS THE 28TH DAY OF MARCH, 2023

                                             BEFORE
                          THE HON'BLE MR JUSTICE SURAJ GOVINDARAJ
                          WRIT PETITION NO. 43713 OF 2016 (LB-BMP)

                   BETWEEN:

                   SRI. WG.CDR.K.SESHADRI (IAF RETD.)
                   S/O. LATE V.R KRISHNAN,
                   AGED ABOUT 75 YEARS
                   R/AT # 2075,SOBHA PETUNIA,
                   VYALIKAVAL HBCS LAYOUT,
                   VERANNA PALYA,A C POST,
                   BANGALORE-560 045.
                                                                  ...PETITIONER
                   (BY SRI. JAI PRAKASH REDDY.M.,ADVOCATE)

                   AND:

                   1.    THE COMMISSIONER
                         BRUHATH BENGALURU MAHANAGARA PALIKE,
                         BENGALURU-560 009.

Digitally signed   2.    REVENUE INSPECTOR
by                       BBMP WARD OFFICE,
NARAYANAPPA
LAKSHMAMMA               BYATARAYANAPUR RANGE OFFICE,
Location: HIGH           BRUHATH BENGALURU MAHANAGARA PALIKE,
COURT OF                 BENGALURU-560 092
KARNATAKA
                                                                ...RESPONDENTS
                   (BY SRI.KARTHIKEYAN B.S, ADVOCATE)

                          THIS WP FILED PRAYING TO QUASH THE ENDORSEMENT
                   DTD.4.6.2016 VIDE ANNEX-Q ISSUED BY R-2. DIRECT THE R-1 & 2
                   TO ISSUE 'A' KATHA IN FAVOR OF THE PETITIONER AS PER THE
                   REQUISITION DTD.4.6.2016 VIDE ANNEX-P.
                              -2-
                                      WP No. 43713 of 2016




      THIS PETITION, COMING ON FOR PRELIMINARY HEARING,

THIS DAY, THE COURT MADE THE FOLLOWING:


                           ORDER

Despite the order dated 07.03.2023, none appear for the petitioner today also. It appears that the petitioner is not interested in prosecuting the matter. Hence, the petition is dismissed for non-prosecution.

Sd/-

JUDGE PK List No.: 1 Sl No.: 67