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State of Bihar - Section

Section 282 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

282. Financial assistance for education.

- Children of member shall be eligible for such financial assistance as may be determined by the Board for such courses of study as may be specified by the Board from time to time. An application in Form XLV shall be submitted with such document and with such time as may be specified by the Board.