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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(4)(b) in Bihar Private Universities Act, 2013

(b)background of the sponsoring body, that is to say, its expertise and experience in the field of education, its general reputation etc. and its commitment to follow the norms of the regulating bodies;