Jharkhand High Court
Tata Iron And Steel Company Limited vs The Concerned Workman R.N. Singh & Anr on 24 August, 2023
Author: Rajesh Kumar
Bench: Rajesh Kumar
IN THE HIGH COURT OF JHARKHAND AT RANCHI
(Civil Writ Jurisdiction)
W.P.(L). No.2429 of 2010
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Tata Iron and Steel Company Limited .... .... Petitioner Versus The concerned Workman R.N. Singh & Anr..... .... Respondents
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CORAM: HON'BLE MR. JUSTICE RAJESH KUMAR
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For the Petitioner : Mr. Abhay Kr. Mishra, Adv. For the Respondents : Mr. Sunita Kumari, A.C. to Sr. S.C.-II
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27/Dated: 24th August, 2023
1. The present case has wrongly been listed.
2. Put up this case under the appropriate heading.
(Rajesh Kumar, J.) Amar/-