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[Cites 0, Cited by 0] [Section 37U(7)] [Section 37U] [Entire Act]

State of Rajasthan - Subsection

Section 37U(7)(ii) in The Rajasthan Minor Mineral Concession Rules, 1986

(ii)The earmarked site(s) for plantation shall be fenced and proper planning of watering and caring the plants shall be implemented. The same shall be looked after during the subsistence of the cluster;