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State of Madhya Bharat - Section

Section 31 in The Madhya Bharat Abolition of Jagirs Act, Samvat 2008

31. Court-fees and Process-fees.

- Save as otherwise expressly provided in this Act, there shall be paid such Court-fees on every application filed in a proceeding under this Act, and such fees for the issue or execution of any process, as may be prescribed.