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[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 58(2)(c) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(c)the salaries and allowances and other conditions of service of officers and other employees of the Board and of officers of the market committee;