Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Odisha - Subsection Section 8(xx) in The Orissa Stage Carriages (Licensing of Conductors) Rules, 1994 (xx)not cause or allow anything to be placed in the vehicle in such manner as to obstruct the entry or exit of passengers;
