V.Bhoopathy vs The Superintendent Of Police on 12 April, 2017

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Madras High Court

V.Bhoopathy vs The Superintendent Of Police on 12 April, 2017

Bench: Anita Sumanth

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS

DATED 12.04.2017

CORAM

THE HONOURABLE MR. JUSTICE S.NAGAMUTHU
and
THE HONOURABLE DR.JUSTICE ANITA SUMANTH

H.C.P No.116 of 2017

V.Bhoopathy			                 	     ..  Petitioner
Vs

1. The Superintendent of Police, 
    Nagappattinam District,
    Nagappattinam.

2.  The Inspector of Police,
     Nagoore Police Station,
     Nagappattinam District.

3.  The Inspector of Police,
     Town Police Station,
     Nagappattinam District.

4.  Mariyappan

5.  M.Hariharan							..Respondents
	Habeas Corpus Petition filed under Article 226 of the Constitution of India to issue a writ of Habeas Corpus to direct the respondents herein to produce the daughter of the petitioner V.Roopashree aged about 20 years, before this Court and set her at liberty forthwith.
		For Petitioner	        :	Mr.T.Seenivasan

		For Respondent 		:  	Mr.V.M.R.Rajentren,	
					        	 Additional Public Prosecutor

ORDER

(Order of the Court was made by S. NAGAMUTHU,J.,) The petitioner is the mother of one Ms.V.Roopashree, aged 20 years. Her date of birth is 15.06.1995. According to the petitioner, she was taken by the 5th respondent and illegally confined.

2.Heard the learned counsel for the petitioner and the learned Additional Public Prosecutor appearing for the State and we have also perused the records carefully.

3.Today when the matter was called, the respondent Police has produced the detenue before this Court. She told that she is a graduate having B.C.A., degree to her credit. She had fallen in love with the 5th respondent - Mr.Harikrishnan (mistakenly mentioned as Hariharan in the petition) and married him. Now she is living happily with him as his wife. The said statement is recorded.

4.In view of the above, nothing survives in this petition. Accordingly, the Habeas Corpus Petition is closed and the detenue is set at liberty.

							      (S.N.J.,)      (A.S.M.J.,)
							               12.04.2017	            
Index		: Yes/no

jbm/sk


To

1.The Superintendent of Police, 
    Nagappattinam District,
    Nagappattinam.

2.  The Inspector of Police,
     Nagoore Police Station,
     Nagappattinam District.

3.  The Inspector of Police,
     Town Police Station,
     Nagappattinam District.

4. The Public Prosecutor,
    High Court, Madras.




S.NAGAMUTHU,J.
And
ANITA SUMANTH,J.,

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H.C.P.No.116 of 2017














12.04.2017http://www.judis.nic.in

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