Himachal Pradesh High Court
Aditya Chauhan vs . State Of H.P. on 1 September, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
Aditya Chauhan vs. State of H.P. .
CWP No.1853 of 2023 01.09.2023 Present Mr. Onkar Jairath, Advocate, for the petitioner.
Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C.Verma, Additional Advocate Generals with Mr. Mr. Ravi Chauhan, Deputy Advocate General, for the respondents/State.
of Mr. Vikrant Thakur, Advocate, for respondent No.3.
List on 20.09.2023, as prayed for. rt (Sandeep Sharma) Judge September 01, 2023 (Shankar) ::: Downloaded on - 01/09/2023 20:34:46 :::CIS