Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] Madras Presidency - Subsection Section 29(5) in Madras Hindu Religious and Charitable Endowments Act, 1951 (5)Nothing contained in this section shall apply to the inams referred to in section 35.
