Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of West Bengal - Subsection Section 25(i) in West Bengal Premises Tenancy Rules, 1956 (i)Particulars of the premises with description thereof sufficient for identifying the premises (e.g., No. of premises, name of street, police-station, etc.).
