Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] Union of India - Section Section 32 in The Insecticides Act, 1968 32. Magistrate's power to impose enhanced penalties.- [Repealed by the Insecticides (Amendment) Act, 1977 (24of 1977), section 8 (w.e.f. 2-8-1977).]
