Chattisgarh High Court
Kalu Singh @ Sanjay Singh Thakur And Anr vs Balram Singh Thakur And Ors. 11 ... on 3 October, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
WP227 No. 802 of 2012
1. Kalu Singh @ Sanjay Singh Thakur S/o Vijay Singh Thakur Aged About 33
Years
2. Koli Singh @ Vikay Shyam Thakur S/o Vijay Singh Thakur, aged about 31
years,
Both residents of Maghad Nagar, Ameri Chauk, Ring Road, P.S. Civil Lines,
Distt Bilaspur, C.G.
---- Petitioners
Versus
1. Balram Singh Thakur S/o Dhanus Singh Thakur, aged about years R/o
Village - Kumhrauli, Tah Lormi, P.S. Civil Lines, Distt Bilaspur, C.G.
2. Board of Revenue Bilaspur, Distt Bilaspur, CG
3. Collector Bilaspur, Distt Bilaspur, CG
4. State Of Chhattisgarh Through Collector, Bilaspur, Distt Raigarh C.G.
5. Tahsildar Lormi, Distt Bilaspur, CG
---- Respondents
For Petitioner : Shri M.K. Sinha, Advocate Hon'ble Shri Justice Goutam Bhaduri Order On Board 03/10/2018
1. Learned counsel for the petitioner submits that the petition has become infructuous with the efflux of time.
2. In view of the submission made, the writ petition is dismissed as having become infructuous.
Sd/-
Goutam Bhaduri Judge Ashu