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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(1)(d) in The Buildings And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996

(d)pay such amount in connection with premia for Group Insurance Scheme of the beneficiaries as it may deem fit;