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Bombay Presidency - Section

Section 18 in The Bombay Weights and Measures Act, 1932

18. Provision of means of verification and stamping.

- Government shall provide proper and sufficient means for verifying, adjusting and stamping weights and measures and weighing of measuring instruments in the City of Bombay, in all headquarter towns in the districts and at such other places as Government may determine:[* * * * * * * ] [The proviso was deleted by Bombay 15 of 1955, Section 9.]