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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1)(a) in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001

(a)plastering and patch repairs, re-roofing, flooring and re-flOoring, internal partition, white washing;