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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(5) in The Jammu and Kashmir Collection of Statistics Act, 2010

(5)The Government may, by order, specify the form, the particulars required or the interval within which, and the statistics officer to whom, the statistical information by the informants shall be furnished.