Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 24 in Patna High Court Officers and Staff (Conditions of Service and Conduct) Rules, 1997

24. Seniority of persons already in services.

- Seniority of the persons appointed to a post in the establishment prior to the commencement of these Rules shall be such as was on the date of commencement of these Rules.