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[Cites 0, Cited by 0] [Section 795] [Entire Act]

Bengal Presidency - Subsection

Section 795(c) in Police Regulations, Bengal , 1943

(c)Training shall be given not only in drill, musketry and kindred subjects, but also in matters of practical value, such as how to surround a house in which armed criminals are hiding, how to ambush and capture dacoits of whom information has been received, and similar exercises.