Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 30 in The Taxation Laws (Amendment) Act, 2006 30. Amendment of section 133.- In section 132 of the Customs Act, for the words" six months", the words" two years" shall be substituted.
