Karnataka High Court
The Executive Engineer, Karnataka ... vs F M Narendra Vishnu Anvekar, Age 50 ... on 16 September, 2010
Author: B.S.Patil
Bench: B.S.Patil
IN THE HIGH COURT OF KARKATAKA CIRCUIT BENCH AT BHARWAD namg THIS THE 16TH DAY QF snprgmsgsk-§«'.2;¢_;é:1. _ BEFORE WV % THE HOBFBLE MR.JUsT§ c:E::::é,$3§£*£§i%:':; 4% 'V WRIT PETITIOBI NO. 66252 V BETWEEN:
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