Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 204(2)] [Section 204] [Entire Act]

State of Tamilnadu - Subsection

Section 204(2)(b) in The Coimbatore City Municipal Corporation Act, 1981

(b)The sums referred to in clause (a) shall be a charge on the premises.