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Manipur High Court

Thokchom Romeschandra Singh vs District Magistrate & 3 Ors on 22 April, 2024

                                                                       DB Item No. 2

                        IN THE HIGH COURT OF MANIPUR
                                  AT IMPHAL

                              W.P. (Crl.) No. 3 of 2024

           Thokchom Romeschandra Singh.
                                                               ...Petitioner
                                          - Versus -
           District Magistrate & 3 Ors.
                                                           ...Respondents

                              B E F O R E
            HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
           HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI

                                     ORDER

22-04-2024 Siddharth Mridul (C.J.), Mr. Ch. Ngongo, learned senior counsel, appears for the petitioner and Mr. Th. Vashum, learned Government Advocate, appears for respondent Nos. 1, 2 & 3.

At joint request of learned counsel appearing on behalf of the parties, in view of the circumstance that the re-poll for the inner Manipur seat to the Lok Sabha Election 2024 is scheduled for today, the hearing of this petition is adjourned.

List day after tomorrow, i.e. 24-04-2024.

                                 JUDGE                    CHIEF JUSTICE
Victoria



NINGOM Digitally  signed
         by NINGOMBAM
BAM      VICTORIA
         Date: 2024.04.24
VICTORIA 13:26:02 +05'30'