Manipur High Court
Thokchom Romeschandra Singh vs District Magistrate & 3 Ors on 22 April, 2024
DB Item No. 2
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
W.P. (Crl.) No. 3 of 2024
Thokchom Romeschandra Singh.
...Petitioner
- Versus -
District Magistrate & 3 Ors.
...Respondents
B E F O R E
HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI
ORDER
22-04-2024 Siddharth Mridul (C.J.), Mr. Ch. Ngongo, learned senior counsel, appears for the petitioner and Mr. Th. Vashum, learned Government Advocate, appears for respondent Nos. 1, 2 & 3.
At joint request of learned counsel appearing on behalf of the parties, in view of the circumstance that the re-poll for the inner Manipur seat to the Lok Sabha Election 2024 is scheduled for today, the hearing of this petition is adjourned.
List day after tomorrow, i.e. 24-04-2024.
JUDGE CHIEF JUSTICE
Victoria
NINGOM Digitally signed
by NINGOMBAM
BAM VICTORIA
Date: 2024.04.24
VICTORIA 13:26:02 +05'30'