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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Sikkim - Subsection

Section 9(2) in Sikkim Urban and Regional Planning and Development Act, 1998

(2)On receipt of the State Perspective Plan the Government may publish the salient features of such a plan in at least two local newspapers circulating the State of which one must be in the regional language, for information of the public specifying the place or places where a full copy of such may be inspected, invited objections, suggestions, modification, if any.