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[Cites 0, Cited by 0] [Section 8] [Entire Act]

NCT Delhi - Subsection

Section 8(iii) in High Court Of Delhi Rules Governing Patent Suits, 2022

(iii)The Court shall also direct the filing of affidavits in evidence by the parties, and in which order. The Court may, depending on the facts, direct the order in which the trial is to be conducted i.e. trial of infringement or invalidity of the patent first, as it deems fit.